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Punjab-Haryana High Court

Bhoj Raj Garg vs Goyal Educational And Welfare Society ... on 21 April, 2022

Author: Alka Sarin

Bench: Alka Sarin

119
      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH
                           -.-
                                        CR-488-2022 (O&M)
                                 Date of decision : 21.04.2022


Bhoj Raj Garg                                                   ...Petitioner

                                  versus

Goyal Educational and Welfare Society and Others             ...Respondents


CORAM : HON'BLE MRS. JUSTICE ALKA SARIN

Present :   Mr. Yash Dev Kaushik, Advocate for the petitioner


ALKA SARIN, J. (Oral)

After arguing for some time, learned counsel for the petitioner seeks permission to withdraw the present petition.

Permitted to do so.

Dismissed as withdrawn.





April 21, 2022                                        (ALKA SARIN)
tripti                                                   JUDGE

NOTE : Whether speaking/non-speaking : Speaking Whether reportable : YES/NO 1 of 1 ::: Downloaded on - 22-04-2022 16:32:38 :::