Delhi High Court - Orders
Emco Limited vs Delhi Transco Limited on 12 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 179/2023
EMCO LIMITED ..... Petitioner
Through: Ms. Bhargavi Kannan, Mr. Abhijeet
Swaroop and Ms. Shivani Karmakar,
Advs.
versus
DELHI TRANSCO LIMITED ..... Respondent
Through: Mr. Prashant Mehta, Ms. Prachi Kohli
and Mr. Pranav Singh, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 12.10.2023
1. Learned counsel for the respondent seeks an adjournment on the ground that the main counsel is not available.
2. In the circumstances, renotify on 12.12.2023.
SACHIN DATTA, J OCTOBER 12, 2023/cl This is a digitally signed order.
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