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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(3)(b) in The Maharashtra Irrigation Act, 1976

(b)all works, embankments, structures and supply and escape channels connected with such canals, channels, pipes, tube-wells, domestic water-supply works and reservoirs, and all roads constructed for the purpose of facilitating the construction or maintenance of such canals, channels, pipes, tube-wells domestic water-supply works and reservoirs;