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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(2) in Assam Panchayat Act, 1994

(2)Save as otherwise provided in this Act, the President and Vice-President of the Anchalik Panchayat shall bold office for the terms of office of the members of the Anchalik Panchayat.