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Himachal Pradesh High Court

Hpscscl vs . Arun Sood & Anr. on 25 May, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

HPSCSCL Vs. Arun Sood & anr.

LPA No.47 of 2022 .

25.05.2023 Present: Mr. Tarun K. Sharma, Advocate vice Ms. Bhavana Datta, Advocate, for the appellant. Mr. Sunil Mohan Goel, Advocate, for respondent No.1.

None for respondent No.2.

LPA No.47/2022 & CMP No.4397/2022 As prayed, list on 19.06.2023.

In the meantime, interim order to continue.

( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge May 25, 2023 (VH) ::: Downloaded on - 26/05/2023 20:34:39 :::CIS