Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(a) in The Anna University Act, 1978 (a)[ "appointed day" means such date as the Government may, by notification, appoint under sub-section (2) of Section 1; [Clauses (a), (aa), (ab), (ac), (ad), (ae), (b), (c) and (d) substituted by Act No. 24 of 2010, dated 11.6.2010.]
