Section 18 in The Bihar Intermediate Education Council Act, 1992
18. Powers to invite experts and officers in the meetings.
- The Council or its Committee may invite such person to attend its meeting who in its opinion is an expert in any field of education :-Provided that the subject with which the expert is concerned is likely to be discussed or is discussed in that meeting. Such invited person may participate in the deliberations of the Council or its Committee but he shall have no right to vote.
