Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(8)(ii) in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980 (ii)a municipality constituted under the Gujarat Municipalities Act, 1963 (Gujarat 34 of 1964);