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State of Odisha - Section

Section 4 in The Orissa Staff Selection Commission Rules, 1993

4. Direct recruitment.

- The Commission shall conduct direct recruitment through competitive examination in respect of Class-III Civil Posts/Services as listed under Schedule I :Provided that the Government may from time to time, include in the list any Services/Posts under Schedule I or exclude any Service/ Post from the said list by notification in the Official Gazette.