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State of Madhya Pradesh - Section

Section 19 in The M.P. Shops and Establishments Act, 1958

19. Closing hour of theatres or other places of public amusement or entertainment.

- Notwithstanding anything contained in any other enactment for the time being in force, a theatre or other place of public amusement or entertainment shall, on any day, be closed later than 1 a.m.