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Cmj Foundation vs The State Of Meghalaya on 3 December, 2021

Bench: K.M. Joseph, Pamidighantam Sri Narasimha

     ITEM NO.37                      Court 10 (Video Conferencing)         SECTION XIV

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 7081/2021
     (Arising out of impugned final judgment and order dated 06-05-2021
     in WA No. 14/2017 passed by the High Court of Meghalya at Shilong)

     CMJ FOUNDATION & ORS.                                              Petitioner(s)
                                    VERSUS
     THE STATE OF MEGHALAYA & ORS.                     Respondent(s)
     (FOR ADMISSION and I.R. and IA No.62514/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.62515/2021-EXEMPTION FROM
     FILING AFFIDAVIT and IA No. 94774/2021 - EXEMPTION FROM FILING
     AFFIDAVIT and IA No. 62515/2021 - EXEMPTION FROM FILING AFFIDAVIT
     and IA No. 62514/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     WITH
     SLP(C) No. 14231/2021 (XIV)
     (With IA No. 114931/2021                     -   PERMISSION   TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 03-12-2021 These matters were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE K.M. JOSEPH
                          HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For parties                     Mr.   Anupam Lal Das, Sr. Adv.
                                     Mr.   Philemon Nongbri, Adv.
                                     Mr.   Ahanthem Henry, Adv.
                                     Mr.   A. Rohen Singh, Adv.
                                     Mr.   Saurabh Chaudhary, Adv.
                                     Ms.   Anne Mathew, AOR

                                     Mr. Paramjit Singh Patwalia, Sr. Adv.
                                     Mr. Suryanarayana Singh, Sr. Adv.
                                     Ms. Pragati Neekhra, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

List the matters on 20th January, 2022. In the meantime, Mr. P. S. Patwalia, learned senior counsel assisted by Ms. Pragati Neekhra, learned counsel, may file counter affidavit in SLP (C)No. 14231 of 2021.

Affidavit by the respondent-State may be filed in the Signature Not Verified meanwhile.

                           (NIDHI AHUJA)                       (RENU KAPOOR)
                             AR-cum-PS                         BRANCH OFFICER