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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(5) in The Goa Children's Act, 2003

(5)The school curriculum [shall preferably also include] [Substituted in place of words 'shall also include' by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] health awareness including malaria, AIDS, personal hygiene, nutrition, family life education, communicable diseases, alcoholism, substance abuse, [sexuality education,] [Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] etc. irrespective of the stream of education. This will apply to all students from Standard V and above.