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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(8)(h) in The Jammu and Kashmir Money Lenders and Accredited Loan Providers Act, 2010

(h)a loan advanced by State Financial Corporations established under the State Financial Corporation Act, 1951 (Central Act 63 of 1951); and