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State of Uttar Pradesh - Section

Section 8 in The U.P. Shri Badrinath and Shri Kedarnath Temples Rules, 1967

8. Withdrawal by candidates.

- A candidate may withdraw his candidature by notice in writing subscribed by him and delivered to the Returning Officer before the time fixed for the scrutiny of nominations. A candidate who has withdrawn his candidature shall not be allowed to cancel the withdrawal.