Madhya Pradesh High Court
Lal Singh Gond vs The State Of Madhya Pradesh on 19 March, 2024
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 14206 of 2023 (LAL SINGH GOND AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 19-03-2024 Shri Ram Prakash Yadav - Advocate for the appellants.
Shri Chandrapal Singh Parmar - Government Advocate for the State.
The counsel for the State is directed to produce the record pertaining to criminal antecedents of the appellants, if any, List after two weeks.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 3/20/2024 11:47:14 AM