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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Odisha - Subsection

Section 67(2)(a) in The Orissa Water Supply and Sewerage Board Act, 1991

(a)the summoning and holding of meetings of the Board and of the Committees appointed by it, the time and place where such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereto;