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Jammu & Kashmir High Court - Srinagar Bench

Anjum Ara Shamim vs University Of Kashmir And Ors on 6 April, 2022

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                           S. No. 80
                                                           Regular Cause List
 IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT SRINAGAR

                             SWP No. 1400/2018

Anjum Ara Shamim                                              ...Petitioner(s)

Through: Mr Ishfaq Ahmad, Advocate vice
         Mr Salih Pirzada, Advocate.
                                Vs.

University of Kashmir and Ors.                              ...Respondent(s)

Through: Mr Aatir Javid Kawoosa, Advocate.
CORAM:
     HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
                                 ORDER

06.04.2022 Reply stands filed, however, matter could not be considered due to non-availability of arguing counsel for the petitioner.

List on 19.05.2022.

(JAVED IQBAL WANI) JUDGE SRINAGAR 06.04.2022 "Ishaq"