Jammu & Kashmir High Court - Srinagar Bench
Anjum Ara Shamim vs University Of Kashmir And Ors on 6 April, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 80
Regular Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
SWP No. 1400/2018
Anjum Ara Shamim ...Petitioner(s)
Through: Mr Ishfaq Ahmad, Advocate vice
Mr Salih Pirzada, Advocate.
Vs.
University of Kashmir and Ors. ...Respondent(s)
Through: Mr Aatir Javid Kawoosa, Advocate.
CORAM:
HON'BLE MR JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
06.04.2022 Reply stands filed, however, matter could not be considered due to non-availability of arguing counsel for the petitioner.
List on 19.05.2022.
(JAVED IQBAL WANI) JUDGE SRINAGAR 06.04.2022 "Ishaq"