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Punjab-Haryana High Court

Smt. Ranjit Kaur And Others vs Tarsem Lal And Others on 26 April, 2013

Author: K. Kannan

Bench: K. Kannan

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH

                        FAO No.2406 of 1995 (O&M)
                        Date of decision: 26.04.2013

Smt. Ranjit Kaur and others                           ...Appellants


                              versus


Tarsem Lal and others                                ....Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN
                    ----

Present:     None for the appellants.

             Mr. K.S. Dadwal, Advocate, and
             Ms. Neha Jain, Advocate,
             for respondent No.1.

             Mr. Vishal Garg, AAG, Punjab,
             for respondents 2 and 3.
                              ----

K.Kannan, J. (Oral)

There is no representation for the appellants when the matter is called. Counsel for the respondents are present and ready.

The appeal is dismissed for default for non-prosecution.

(K.KANNAN) JUDGE 26.04.2013 sanjeev