Punjab-Haryana High Court
Smt. Ranjit Kaur And Others vs Tarsem Lal And Others on 26 April, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.2406 of 1995 (O&M)
Date of decision: 26.04.2013
Smt. Ranjit Kaur and others ...Appellants
versus
Tarsem Lal and others ....Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: None for the appellants.
Mr. K.S. Dadwal, Advocate, and
Ms. Neha Jain, Advocate,
for respondent No.1.
Mr. Vishal Garg, AAG, Punjab,
for respondents 2 and 3.
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K.Kannan, J. (Oral)
There is no representation for the appellants when the matter is called. Counsel for the respondents are present and ready.
The appeal is dismissed for default for non-prosecution.
(K.KANNAN) JUDGE 26.04.2013 sanjeev