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[Cites 0, Cited by 0] [Section 13(14)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(14)(e) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(e)All cases of use of unfair means shall be reported to the Secretary, and the corresponding answer scripts signed by the invigilator as well as the Superintendent shall be forwarded to the Secretary under sealed cover.