Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(8)] [Section 57] [Entire Act]

State of Madhya Pradesh - Subsection

Section 57(8)(i) in The Chit Funds (Madhya Pradesh) Rules, 1984

(i)In the case of movable property :-