Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(k) in The Bihar Primary and Middle Education Rules, 1961 (k)"Grant-in-aid" includes any kind of aid sanctioned to a Primary or Middle school either out of the District Education Fund or the Consolidated Fund of the State;
