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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(6) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(6)The provisions of the Code of Criminal Procedure, 1973, (2 of 1974) relating to searches and seizers shall apply, so far as may be, to the searches and seizers made under sub-section (5).