Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198(3)] [Section 198] [Entire Act]

Union of India - Subsection

Section 198(3)(c) in The Companies Act, 2013

(c)profits of a capital nature including profits from the sale of the undertaking or any of the undertakings of the company or of any part thereof;