Andhra Pradesh High Court - Amravati
Chetty Naga Sivaji Died Per Lrs 3 To 5 vs District Registrar, Guntur, on 18 January, 2023
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.18425 of 2011
PROCEEDING SHEET
Sl.
ORDER
No DATE 18.01.2023 DVSS, J No representation for the petitioner. At the request of Sri Jada Sravan Kumar and Sri S.Arifullah, list on 01.02.2023.
_________ DVSS, J KPV/KLP 2