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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Prize Competitions Act, 1955

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
W.e.f. 1st April, 1956, vide Notification No. S.R. O. 766, dated 31st March, 1956, Gazette of India, Extraordinary, Pt. II, Section 3, p. 647.Extended to and brought into force in Dadar and Nagar Haveli (w.e.f. 1.7.65) by Reg. 6 of 1963, Section 2 & Sch. I.Extended to Goa, Daman and Diu by Reg. 11 of 1963, Section 3 & sch. Extended to the Union territory of Pondicherry by Act 26 of 1968, s.3 and Schedule.