Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 46] [Entire Act] Union of India - Subsection Section 46(c) in Motor Vehicles Act, 1939 (c)the minimum and maximum number of daily [trips] proposed to be provided in relation to each route or area and the time-table of the normal [trips] [Substituted of Act 56 of 1969, section 21, for 'services' (w.e.f. 2-3-1970).];
