Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Karnataka High Court

Vijay Kumar @ Kavla S/O Shankar vs State By Anekal Police on 12 December, 2008

Author: Ashok B.Hinchigeri

Bench: Ashok B.Hinchigeri

BETWEEN:

1.

& %%v'?xSfi-?€1'FHé'mGAR, k ' ~ IN THE Hi€3~H CC)I,IR'f' or KARNATAKA AT BA;¢GA3;§:i:2¥§,;.VV: "

QATEQ THIS THE 12TH my (2? £1Ei,'iE:viBE;R, :
BEFQRE THE HQN'BLE MR: t;{.ESTICE Assimii at ':%;::x;c:}j:<;}:«:§;€j"""

<::R;M:NA1_.. Pf£:':r:T;,s.i>,N ¥\E0i4----1-- :%.:r1<:§:?.. $103"

VLJAY KUMAR KAVLA Sm SEEANKAR 1 . -
man ABQLFT 3:3 '1'f§1R;AS;._ =:
R,/AT SABAPEVFE"@I~i{}_{*;%L'§'R'f_ ; . NEAR' am; Er¢:aY§.- *3:5Mp:xe;;'V--Ti'.': ' HOSUR Msmz Ii%:j>2a1"::.;,_ _ 'V _ " "

MAmvA§;A,- B?sN§f}AL€'§¥%E'u_.

RA§<Z,ES%£ J0C:<;1=-:Y>j~. s;0M<:>HArs2 -

AGED ABO{I'F""224"§'E!§.RS;__ !\EQg:2, 4j£2"53.MAIN"'§%QAi3, m%'14:«afi:s:?»:%:§:%:;:.r%§z:;'e.':e%<;.:2;2 MAE EESH S/J'-Z} ;xau':*ru:j;;:¢:;:A;; AGED'««AB€}'UT 2? YEARS, '1\;c»,162§ EJEAR MUNESHWAR TEMPLE}

--« I ' " - ._<}}% Rxfifiifiifédfi PAL'i'f's, V. ' 3<}i*5,}8?;_H¥2 MAIN R{)Alfi}3 Tgfiwfiaaafifi.

v.N,5fi.3:,:rqDA 'as,/<3 {}URI,ISWA3\:§Y .. «AGES ABOUT 25; YEARS, BEHIND <3C3{,3RT GYM BUi§,.-DING PUMP' I~i£}{§SE3, ' " ggY':::e i ;;{::s:':x2'_§*g;5i:>_A} HCGP) M?

ANEKAL '1'('}WN§ EANGALGRE.

SI€3I!§IV}3SA >-

Sfii) HANLIMAPPA AGES ABGUI' :24 YEARS, RJAT £30, 124; 13? MAE} ROA¥iLr _ 23:"! (29033, G;-'s§%AEA\«'I PAL"{.+%, HOSUR MAIN R€)AI3_, "

BAN{}AL<f)RE;, :3 SUBHASH FEASAD 5,10 IHNESH PRA?3A_D . _ -
f§.{§rE§3 ABOUT:3s?*'%?--F;;=m9;._ =: _ gm :5, sHAMM;a,Nré;g s3L~;::;33£'m;:;;, V . gH:,3vENsJm3:AR£":§AC;;aR§":§LI.L*m.:s:P2gL?A Ivififfi RGAD, i?q,f3*';1r¢;a,s:;AL2r_,'"Ba;*e<;ALQRE.
V , M PETITEGNERS (BY SR1 ;w_E;E.s ;zav:=;€_;:a<:_:w:=;=x1~:;;;;:>7g;a:>c:;::':*E) AND:
STATE: BY ANf3.KAL P(}LICI'fi?
REPRESENTED BY Twit' .
Hiéég <:<:;z;RT' KARNATAKA, HiGH_{3f_")I;$RfF Bi3'}LD£_N{3;} BANGALC}_§%E;« ~ ' " ' ' RESPQNDEM' .. Wis c:§:.,5P':.:s FELED gigs, 482 CR,P,(fii as; THE AJDVGCATE E'fi{:§F\§.iF?fi'E:* .§§ET§'f'EGNER PRAYENG THAT THIS §«iGN-'SL8 COURT' §§§.g=_3g':'._BEiZ ,f3LE:;?xSED TO SET ASIDE: THE; ORDER D'¥"223,8w2O{TI8
-- '-.,,';D.A£-:s':§;}'~B¥--THE P}?L.C_fli}L Jz_::)G_E{.JR,m~:; 5.5 JMFQ, A!*éE:'E{A.L :9; :_:..'<j;:,_:s:e;5.99;:/G8 {cmm.,?;.;2nas 0;? A:=;E:~:AL PGLECE STATEGN} 'V « _ "'§'jHi¥S C:}"€L,P, CGMING cm: F0}? sastsmissimw mis EBAY; mg: }'-...V<:<+::z;;e;**r M5533 "i""§~1i?} F6-LLOWEEG: