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State of Rajasthan - Section

Section 19 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

19. Forwarding Certificate by Officer Incharge & Head of the Department

This certificate should be signed by the Officer Incharge and Head of the Department under whom the candidate is serving at present:-
(a)Substantive pay of the candidate............................
(b)Officiating pay of the candidate...........................
(c)Dearness allowance.........................................
(d)House Rent allowance ...................................
(e)Other Allowance if any.....................................
(f)Total monthly income.......................................
(g)Date of entering in Government service.....................
(h)Date of last increment.....................................
(i)Date of next increment.....................................