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[Cites 0, Cited by 33] [Entire Act]

State of Tamilnadu - Section

Section 20 in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

20. Orders of Controller to be pronounced in open Court.

- Every order passed by a Controller under this Act shall be pronounced in open Court on the day on which the case is finally heard, or on some future day of which due notice shall be given.