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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Maharashtra - Subsection

Section 122(iv) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(iv)The Berar Cotton Market Rules published in the Central Provinces and Berar, Agriculture Department, Notification No. 149-718-X of 1941, dated the 19th January, 1942.