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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3)(b) in East Punjab Urban Rent Restriction Act, 1949

(b)exceeds Rs. 25 per mensem but does not exceed Rs. 50 per mensem, an increase not exceeding 12-½ per cent on such basic rent;