Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 50] [Entire Act] Union of India - Section Section 17 in The Passports Act, 1967 17. Passports and travel documents to be property of Central Government.— A passport or travel document issued under this Act shall at all times remain the property of the Central Government.
