Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(c) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995 (c)keep a layout plan showing the position of every rootstock and scion tree employed in raising the fruit and ornamental plants;
