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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(6)(b) in The Tripura University Act, 2006

(b)purchase of all automobiles including commercial vehicles, two wheelers and three wheelers and spare parts for repair and maintenance thereof, unless the registered dealer is in the business of dealing in such automobile or spare parts; or