Section 80C(2)(ix) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80C(2)(ix) in The Income Tax Act, 1961

(ix)as subscription to any such savings certificate as defined in clause (c) of section 2 of the Government Savings Certificates Act, 1959 (46 of 1959), as the Central Government may, by notification in the Official Gazette, specify in this behalf;

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Union of India - Subsection

Section 80C(2)(ix) in The Income Tax Act, 1961