Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Uttar Pradesh - Subsection

Section 104(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)excavator equipped for use as a mobile crane is -
(i)examined and tested in accordance with the requirements for such mobile crane under these rules; and
(ii)fitted with an automatic safe working load indicator.