Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(2)(j) in The Adesh University Act, 2012 (j)for the payment of cost of capital and repayment of loans incurred by the Foundation for setting up and running the University and the investments made therefor ;