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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(3)(a) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(a)earnest money not less than Rs. 1.50 lacs or 15% of the minimum bid amount whichever is higher in the shape of CDR pledged to Officer Incharge of the District ;