Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(2)The person authorised to conduct the preliminary investigation shall -
(a)have powers under rule 10 of Aircraft Accident Investigation ; and
(b)have access examine or otherwise deal with the aircraft as provided under sub-rule (3) or rule 7.