Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 123 in Reductions and Remissions (Andhra Pradesh) 123. Remits in full the stamp duty chargeable in respect of instruments of gifts and settlements executed in favour of the Government. (G.O.Ms.No. 390, Rev., Dated 1.5.1967).
