Calcutta High Court (Appellete Side)
35 Birla Corporation Limited vs Commissioner Of Cgst on 31 July, 2019
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
02 31.07.19. W.P. 3658 (W) of 2019 sb Ct.
35 Birla Corporation Limited Vs. Commissioner of CGST, Bolpore & Ors. Mr. Arnab Chakraborty Mr. Pujon Chatterjee ... For the Petitioner. Learned Counsel appearing for the petitioner submits that the interim order will expire today i.e. on 31st July, 2019.
No one appears for the department. Affidavits are already exchanged. Let the matter appear in the monthly list of August, 2019.
Interim order already granted for 19th June, 2019 is extended till 31st August, 2019 or until further order whichever is earlier.
(Rajarshi Bharadwaj, J.)