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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(5)(c) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(c)at the continuation poll, the Presiding Officer shall allow only such electors to vote who did not vote on the previous occasion.