Section 59 in The Orissa Dental Council Rules, 1969
59.
A report shall be kept of the observations and of the discussions at the meetings of the State Council in as accurate a manner as possible for the use of the members of the State Council. The detailed proceeding of the meetings which shall be treated as "Confidential" shall be kept in the office and shall be open for members for inspection. A copy of the proceedings in whole or in part shall be supplied to any member who may apply for it. Such copy shall be marked "Confidential" and be supplied on payment of a sum fixed by the President and not to exceed actual cost of preparing a copy. No copy of proceedings held on camera shall be supplied but such proceedings can be inspected by the members.
