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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(4) in M.P. Vat Rules, 2006

(4)For the purpose of sub-rules (2) and (3) the word dealer shall include any person duly authorised by the dealer under sub-section (I) of Section 23.