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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(xx) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(xx)"rights issue" means an offer of specified securities by a listed issuer to the shareholders of the issuer as on the record date fixed for the said purpose;