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[Cites 0, Cited by 0] [Section 16A(1)] [Section 16A] [Entire Act]

State of Rajasthan - Subsection

Section 16A(1)(b) in RSWC Employees General Provident Fund Regulations, 1990

(b)the amount of subscriptions with interest thereon standing to the credit of a subscriber in the Fund may be withdrawn to meet-
(i)a payment towards a policy of Life Insurance;
(ii)the purchase of a single payment insurance policy :