Section 33(1)(g) in Estate Duty act, 1953

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1)(g) in Estate Duty act, 1953

(g)moneys deposited with the Government in such manner as may be prescribed for the purpose of paying estate duty, together with the interest which has accrued due thereon at such rate as may be prescribed, to the extent of the amount of duty payable but not exceeding rupees fifty thousand ;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 33(1)(g) in Estate Duty act, 1953