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Union of India - Section

Section 16 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

16. Powers to call meetings of Governing Body.

- The Chairperson may at any time call a meeting of the Governing Body and shall do so if a requisition for that purpose is presented to him in writing by not less than fifty per cent of the members specifying the subject of the meeting proposed to be called.