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Chattisgarh High Court

Kailash Singh Rajput vs State Of Chhattisgarh 4 Mcrc/9652/2018 ... on 10 December, 2018

                             HIGH COURT OF CHHATTISGARH, BILASPUR
                                              MCRC No. 9648 of 2018
                                Kailash Singh Rajput Versus State Of Chhattisgarh



    1

10-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi