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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Inland Steam Vessels Rules, 1935

(3)The Certifying Officer shall check the Surveyor's bill and forward it to the Controlling Officer together with the duplicate chalans in respect of the survey lees mentioned in the bill for countersignature who shall send the bill to the Collector, Balasore, after acceptance for payment to the Surveyor.